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Kailash Chandra Behera vs Aswasthi S. I.A.S
2025 Latest Caselaw 10059 Ori

Citation : 2025 Latest Caselaw 10059 Ori
Judgement Date : 17 November, 2025

Orissa High Court

Kailash Chandra Behera vs Aswasthi S. I.A.S on 17 November, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CONTC No.1189 of 2024

                             Kailash Chandra Behera                              ....           Petitioner
                                                                                          Represented by

                                                                                Mr. K.C. Sahu, Advocate

                                                         -Versus-
                             Aswasthi S. I.A.S., & Another                        ....       Opp. Parties
                                                                                           Mr. A. Sethy,
                                                                            Additional Standing Counsel
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                    ORDER

17.11.2025 Order No.

09. 1. This matter is taken up through hybrid mode. . 2. A Compliance affidavit has been filed by the Opposite Parties-Contemnors enclosing copy of office order dated 15.11.2025 whereby, the petitioner was re-engaged as Junior Teacher at Chandrabhaga Project Primary School under Gop block in terms of the judgment passed by this Court in the connected writ application.

3. Since the order has been complied with, nothing further remains to be decided in the contempt application which is therefore, dropped.

4. If the petitioner feels aggrieved in any manner by the order so passed, it shall be open to him to approach the appropriate legal forum for redressal thereof.

(Sashikanta Mishra) Designation: Junior Stenographer Reason: Authentication Judge Location: High Court of Orissa, Cuttack. Date: 18-Nov-2025 10:48:15 Puspanjali

 
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