Asit Ranjan Jena vs State Of Odisha And Others ..... ...
2025 Latest Caselaw 16 Ori

Orissa High Court

Asit Ranjan Jena vs State Of Odisha And Others ..... ... on 1 May, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              WP(C) No.14784 of 2024
                             Asit Ranjan Jena              .....       Petitioner
                                                                           Represented By Adv. -
                                                                           Biswabihari Mohanty

                                                           -versus-
                             State Of Odisha and others           .....         Opposite Parties
                                                                          Represented By Adv. -
                                                                          Mr.Samaresh Jena,
                                                                          A.S.C.

                                                 CORAM:
                                   THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                               MOHAPATRA

                                                           ORDER

01.05.2025 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsels for the parties.

3. Hearing from learned counsels for both parties is closed.

4. Note of argument has been filed by the learned counsel for the petitioner. The same is accepted and taken on record.

5. On the prayer of learned counsel for the State, he is granted time till tomorrow to file his note of argument.

6. The Judgment is reserved.

                                                                    ( A.K. Mohapatra )
                                                                           Judge
             Rubi
Location: OHC                                                                          Page 1 of 1.