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Maredeb Takria vs State Of Odisha
2025 Latest Caselaw 5468 Ori

Citation : 2025 Latest Caselaw 5468 Ori
Judgement Date : 27 March, 2025

Orissa High Court

Maredeb Takria vs State Of Odisha on 27 March, 2025

Author: S.K. Sahoo
Bench: S.K. Sahoo
              IN THE HIGH COURT OF ORISSA AT CUTTACK
                             JCRLA No.38 of 2025

        Maredeb Takria                 .....      Appellant



                                     -versus-

        State of Odisha                .....    Respondent

                                                Mr. P.S. Nayak,
                                                Addl. Government Advocate

                              CORAM:
                 THE HON'BLE MR. JUSTICE S.K. SAHOO
            THE HON'BLE MR. JUSTICE SANJAY KUMAR MISHRA
                                      ORDER
Order No.                            27.03.2025

  01.               This    matter    is   taken    up      through   Hybrid

arrangement (video conferencing/physical mode).

The Office note indicates that there is delay of ten days in filing this jail criminal appeal.

After hearing the learned counsel for the State and since it is a case where the appellant has been sentenced to life imprisonment, we are inclined to condone the delay in filing the jail criminal appeal.

Heard.

Admit.

Call for the trial Court records. Ms. Madhumita Panda, Advocate bearing enrolment No.O-1674/1994 is appointed as an Advocate for the

appellant.

Registry is directed to intimate the appellant about the engagement of the counsel.

Let a copy of the prisoner's petition as well as the copy of the impugned judgment be provided to the learned counsel for the State.

After receipt of the trial Court records, paper books shall be prepared and the matter will be listed for hearing indicating the name of Ms. Madhumita Panda, learned counsel for the appellant in the cause list as well as at the top of the brief.

(S.K. Sahoo) Judge

(S.K. Mishra) Judge

PKP/KB

Digitally Signed Signed by: KANHU BEHERA Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 28-Mar-2025 15:23:31

 
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