M/S. National Aluminium vs State Of Odisha & Ors. Opposite Parties
2025 Latest Caselaw 5145 Ori

Orissa High Court

M/S. National Aluminium vs State Of Odisha & Ors. Opposite Parties on 19 March, 2025

Author: S. K. Panigrahi

Bench: S. K. Panigrahi

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              ARBA No.16 of 2023
                           M/s. National Aluminium      .....                   Appellant
                           Company Limited                                 Mr. Pami Rath,
                                                                          Senior Advocate
                                                    -versus-
                           State of Odisha & Ors.                       Opposite Parties
                                                              Mr. Dayananda Mohapatra,
                                                                          Senior Advocate
                                                             Mr. Subhasis Sarkar, Advocate
                                                   CORAM:
                                  THE HON'BLE DR. JUSTICE S. K. PANIGRAHI
                                                        ORDER

19.03.2025 Order No.

10. 1. This matter is taken up through hybrid

arrangement.

2. Since some of the important points in the matter

felt to be escaped from the attention of the Court while

dictating the order, hence, this matter is listed today

under the heading "To Be Mentioned".

3. Learned counsel for the Appellant submits that

Counter Affidavit is not required to be filed.

4. Heard learned counsel for the parties further.

5. Hearing is concluded. Judgment/order is reserved.

6. Interim order dated 08.09.2023 is allowed to hold

the field till pronouncement of the judgment.

Digitally Signed (Dr. S. K. Panigrahi)

Reason: Authentication Judge Location: OHC Date: 21-Mar-2025 Gitanjali 15:47:04