Minaskshi Sahoo vs Sai Educational And
2025 Latest Caselaw 5022 Ori

Orissa High Court

Minaskshi Sahoo vs Sai Educational And on 17 March, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    RSA No.162 of 2020

                          Minaskshi Sahoo                          .....            Appellant

                                                                             Represented by
                                                                             Mr.Om Prakash Das,
                                                                             Advocate

                                                           -versus-
                          Sai Educational and                   .....                 Respondents
                          Charitable Trust and others

                                                                           Represented by
                                                                           Mr.Bibekananda
                                                                           Bhuyan, Sr. Advocate

                                                         CORAM:
                                THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA


                                                            ORDER

Order No. 17.3.2025.

11. 1. This matter is taken up through hybrid mode.

2. It appears that in 6th line of Paragraph-23 of the Judgment dated 23.12.2024 instead of "C.P.C." "Cr.P.C." has been inadvertently typed. Office is directed to carry out the correction.

AKB

Designation: A.D.R.-cum-Addl. Principal Secretary Judge Reason: Authentication Location: Orissa High Court, Cuttack