Basanta Kumari Pradhan & vs Sunil Ku. Parija & Anr
2025 Latest Caselaw 4776 Ori

Orissa High Court

Basanta Kumari Pradhan & vs Sunil Ku. Parija & Anr on 7 March, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               MACA No.438 of 2020

                         Basanta Kumari Pradhan &                 .....            Appellants
                         Anr.                                                Mr. P.K. Mishra, Advocate
                                                              -versus-
                         Sunil Ku. Parija & Anr.                 .....            Respondents
                                                                                Mr. N. Das, Advocate
                                                                                (Respondent No. 2)

                                              CORAM:
                          THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                               ORDER

07.03.2025

1. This matter is taken up through hybrid mode.

2. Heard Mr. P.K. Mishra, learned counsel appearing for the Appellant and Mr. N. Das, learned counsel appearing for Respondent No. 2.

3. Copy of the appeal memo along with Judgment is provided to Mr. N. Das, learned counsel for Respondent No. 2 in Court.

4. On the request made by Mr. N. Das, learned counsel for Respondent No. 2, list this matter on 21st March, 2025.

(BIRAJA PRASANNA SATAPATHY) Judge Sneha

Location: High Court of Orissa, Cuttack