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Durbasha Sahu vs State Of Odisha & Others ..... Opp. ...
2025 Latest Caselaw 6388 Ori

Citation : 2025 Latest Caselaw 6388 Ori
Judgement Date : 30 June, 2025

Orissa High Court

Durbasha Sahu vs State Of Odisha & Others ..... Opp. ... on 30 June, 2025

Bench: K.R. Mohapatra, Savitri Ratho
                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C) No. 9184 of 2025

            Durbasha Sahu                                  .....                           Petitioner
                                                                   Mr. Bhaskar Samantaray, Advocate
                                                        -versus-
            State of Odisha & Others                       .....                       Opp. Parties
                                                                      Mr. Swayambhu Mishra, A.S.C.
                                 CORAM:
                                       JUSTICE K.R. MOHAPATRA
                                       JUSTICE SAVITRI RATHO

                                                               ORDER

30.06.2025 Order No.

1. This matter is taken up through hybrid mode.

2. Mr. Swayambhu Mishra, learned Additional Standing Counsel for the State prays for further adjournment to take instructions from the Water Resources Department, Government of Odisha with regard to the sanction of compensation pursuant to the judgment dated 20th February, 2024 passed by the learned Civil Judge (Senior Division), Nuapada in LAR No. 21 of 2019.

3. Put up this matter on 15th July, 2025.

4. Instructions, if any, shall be obtained in the meantime positively, failing which the Court may take coercive measure against the erring Officer in accordance with law.

(K.R. Mohapatra) Judge

(Savitri Ratho) Judge Sukanta

Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer

Location: Orissa High Court, Cuttack Date: 30-Jun-2025 20:10:28

 
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