Dr. Bijoy Kumar Sahoo & vs State Of Odisha & Others ..... Opposite ...
2025 Latest Caselaw 6386 Ori

Orissa High Court

Dr. Bijoy Kumar Sahoo & vs State Of Odisha & Others ..... Opposite ... on 30 June, 2025

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                             WP(C) No.7194 of 2024
                                          Dr. Bijoy Kumar Sahoo &        .....     Petitioners
                                          another
                                                                                              Represented By Adv. -
                                                                                              Mr. P. Mohanty, Sr.
                                                                                              Adv., Mr. Pronoy
                                                                                              Mohanty, Adv.

                                                                           -versus-
                                           State Of Odisha & others                   .....        Opposite Parties
                                                                                              Represented By Adv. -
                                                                                              Mr. Gyanalok Mohanty,
                                                                                              SC

                                                               CORAM:
                                              THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                               BEHERA
                                                               ORDER

30.06.2025 Order No.

04. This matter is taken up through hybrid mode.

2. Heard learned counsels of both the sides.

3. Hearing concluded.

4. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Sarbani

Location: HIGH COURT OF ORISSA, CUTTACK