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Wahida Khatun ` vs State Of Odisha & Ors .... Opposite ...
2025 Latest Caselaw 6286 Ori

Citation : 2025 Latest Caselaw 6286 Ori
Judgement Date : 25 June, 2025

Orissa High Court

Wahida Khatun ` vs State Of Odisha & Ors .... Opposite ... on 25 June, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              W.P.(C) No. 5545 of 2025

                      Wahida Khatun                     `....                    Petitioner
                                                                           Represented by
                                                                            Mr. A.P.Bose,
                                                                                Advocate
                                                         -Versus -
                      State of Odisha & Ors               ....           Opposite Parties
                                                                        Represented by
                                                                       Mr. S.N.Pattnaik,
                                                                                   AGA



                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
       Order No.                                        25.06.2025
          09.                              W.P.(C). Nos. 5545 of
                                           2025 and 5333 of 2025


                             1.

This matter is taken up through hybrid mode.

2. Hearing concluded, judgment reserved.

3. Mr. Pattnaik, learned AGA files photocopy of the LCR pertaining to the second appeal. The same be kept on record.

4. Parties may file their note of submissions and memo of citations, if any, within a week.

5. Interim order to continue till pronouncement of judgment.

(Sashikanta Mishra)

Deepak

 
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