Harshamani Bhutia And vs Hullash @ Ullashmani Rath
2025 Latest Caselaw 6284 Ori

Orissa High Court

Harshamani Bhutia And vs Hullash @ Ullashmani Rath on 25 June, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                               RSA No.135 of 2012


       Harshamani Bhutia and                    .....              Appellants
       others

                                                        Represented by
                                                        Mr.S.P.Mishra,
                                                        Sr. Advocate

                                      -versus-
       Hullash @ Ullashmani Rath                .....                Respondents
       and others

                                                        Represented by
                                                        Mr. D.P.Mohanty,
                                                        Advocate.

                                     CORAM:
            THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA

                                        ORDER

25.6.2025.

Order No.

32. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

// 2 //

4. Mr.S.P.Mishra, learned Senior counsel appearing for the Appellants submits that he would file a note in addition to the note already on record.

(Sashikanta Mishra) AKB Judge

Designation: A.D.R.-cum-Addl. Principal Secretary

Location: High Court of Orissa, Cuttack