Prafulla Mishra vs Laba Mallick And Another .... Opp. ...
2025 Latest Caselaw 6188 Ori

Orissa High Court

Prafulla Mishra vs Laba Mallick And Another .... Opp. ... on 23 June, 2025

Author: Chittaranjan Dash

Bench: Chittaranjan Dash

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              CRLMC No. 3464 of 2017

                               Prafulla Mishra                  ....           Petitioner
                                                                Mr. N. Hota, Advocate
                                                     -versus-
                               Laba Mallick and another         ....       Opp. Parties

                                                                 Mr. Abhilash Mishra,
                                                                            Advocate

                                                 CORAM:
                   THE HON'BLE MR. JUSTICE CHITTARANJAN DASH

                                                     ORDER

       Order No.                                    23.06.2025

            09.         1.        Heard Mr. Hota, learned counsel for the petitioner

and Mr. Mishra, learned counsel for the opposite parties.

2. Hearing is concluded and judgment is reserved.

(Chittaranjan Dash) Judge

Sisir