Indian Oil Corporation Ltd vs M/S. Adarsh Nobel Corporation .... ...
2025 Latest Caselaw 6177 Ori

Orissa High Court

Indian Oil Corporation Ltd vs M/S. Adarsh Nobel Corporation .... ... on 23 June, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

          IN THE HIGH COURT OF ORISSA AT CUTTACK
                   W.P.(C) No.30966 of 2024

        Indian Oil Corporation Ltd.,         ....        Petitioner(s)
        Jagatsinghpur & Anr.
                                              Represented By Adv.
                                              Mr. Sunil J. Mathews
                               -versus-
        M/s. Adarsh Nobel Corporation ....          Opposite Party(s)
        Ltd., Khurda
                                              Represented By Adv.
                                             Mr. G. M. Rath, Adv.
                                                       Along with
                                       Mr. Sidharth Shankar Padhy
                                        Mr. Debasish Nayak, AGA



                 CORAM:
                 DR. JUSTICE S.K. PANIGRAHI

                                 ORDER

Order                           23.06.2025
No.

05. 1. This matter is taken up through hybrid arrangement.

2. Pursuant to this Court's order dated 19.06.2025, the

Assistant Director of Industries is present in Court today

through Virtual Mode.

3. Heard learned counsels for the Parties.

4. Hearing is concluded. Judgment/ order is reserved.

// 2 //

5. The Personal appearance of the Assistant Director of

Industries is dispensed with.

(Dr. S.K. Panigrahi) Judge Sumitra

Location: High Court of Orissa, Cuttack