Amulya Kumar Das vs ) State Of Odisha ..... Opposite Parties
2025 Latest Caselaw 6167 Ori

Orissa High Court

Amulya Kumar Das vs ) State Of Odisha ..... Opposite Parties on 23 June, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              WP(C) No.15442 of 2025
                             Amulya Kumar Das              .....     Petitioner
                                                                                  Represented By Adv. -
                                                                                  Karunakar Rath

                                                               -versus-
                             1) State Of Odisha                           .....        Opposite Parties
                             2) Principal Secy To Govt. Public, Bbsr               Represented By Adv. -
                             3) Principal Secy To Govt., Energy                    Mr. D.Lenka, A.G.A.
                             Dept., Bbsr
                             4) Principal Secy To Govt., S.t. And
                             S.c.development
                             5) Accountant General

                                                   CORAM:
                                     THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                                 MOHAPATRA

                                                                       ORDER

         Order No.                                                23.06.2025


                01.             1.      This matter is taken up through Hybrid Arrangement (Virtual
                                /Physical Mode).

2. Copy of the judgment relied upon by the learned counsel for the petitioner be served on learned counsel for the State.

3. List this matter on 25.06.2025.

( A.K. Mohapatra)

Judge Rubi