M/S. Hotel Sea Point Pvt. Ltd vs M/S. Blueline Resorts Pvt. Ltd
2025 Latest Caselaw 6075 Ori

Orissa High Court

M/S. Hotel Sea Point Pvt. Ltd vs M/S. Blueline Resorts Pvt. Ltd on 19 June, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         RVWPET No.149 of 2025

                            M/s. Hotel Sea Point Pvt. Ltd.,      ....          Petitioner
                            Bhubaneswar
                                                                   Represented By Adv.
                                                                 Mr. Saurendra Rautray
                                                      -versus-

                            M/s. Blueline Resorts Pvt. Ltd., ....        Opposite Parties
                            Bhubaneswar



                                          CORAM:
                                          DR. JUSTICE S.K. PANIGRAHI

                                                     ORDER

           Order                                    19.06.2025
           No.

01. 1. This matter is taken up through hybrid arrangement.

2. The Petitioner has filed this Review Petition seeking

review/recall of the judgment dated 11.04.2025 passed by

this Court in W.P.(C) No.32426 of 2022.

3. Heard.

4. Let notice be issued to the Opposite Party by

Registered Post/Speed Post. Requisites shall be filed

within three working days from today.

5. List this matter on 28th July, 2025.

Location: High Court of Orissa, Cuttack Date: 19-Jun-2025 17:37:54 (Dr. S.K. Panigrahi) Judge Sumitra