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Gajendra Nath Soren vs Union Of India & Others .... Opp. Parties
2025 Latest Caselaw 6045 Ori

Citation : 2025 Latest Caselaw 6045 Ori
Judgement Date : 19 June, 2025

Orissa High Court

Gajendra Nath Soren vs Union Of India & Others .... Opp. Parties on 19 June, 2025

Bench: K.R. Mohapatra, Savitri Ratho
                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   W.P.(C). NO. 12635 OF 2025
                                    Gajendra Nath Soren                  ....               Petitioner
                                                             Mr. Gajendranath Rout, Advocate
                                                            -versus-
                                    Union of India & others               ....    Opp. Parties
                                                                          Mr. S. R. Pattnaik, A.G.A.

                                              CORAM:
                                              JUSTICE K.R. MOHAPATRA
                                              JUSTICE SAVITRI RATHO
                                                       ORDER
            Order No.                                19.06.2025
                01.            1.       This matter is taken up through hybrid mode.

2. In course of hearing Mr. G. Rout, learned counsel for the petitioner relied upon the ratio in the case of National Highway Authority of India vs. Resham Singh and batch of cases of Punjab & Haryana High Court. In the said judgment the Punjab & Haryana High Court relied upon the case of Union of India vs. Tarsem Singh and held that in spite of provision under Section 3-G(6) of National Highways Act, 1956, a petition under Article 226 and 227 is maintainable against an award of the arbitrator passed under Section 3G (5) of the said Act. He prays for an adjournment to place on record relevant case law in support of his submission.

3. Put up this matter on 4th July, 2025.





                                                                   (K.R. Mohapatra)
                                                                         Judge


                                                                    (Savitri Ratho)
              Subhalaxmi                                               Judge



Signed by: SUBHALAXMI PRIYADARSHANI

Location: Orissa High Court, Cuttack Date: 19-Jun-2025 19:41:51

 
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