Smt. Sukanti Dash & Ors vs Pradip Kumar Dash & Ors
2025 Latest Caselaw 6041 Ori

Orissa High Court

Smt. Sukanti Dash & Ors vs Pradip Kumar Dash & Ors on 19 June, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                               FAO No.148 of 2019

                                             Smt. Sukanti Dash & Ors.        ....              Appellant(s)
                                                                         Mr. Bibekananda Bhuyan, Sr. Adv.
                                                                                  alongwith with associates
                                                                       -versus-
                                             Pradip Kumar Dash & Ors.        ....            Respondent(s)
                                                                                    Smt. Sujata Jena, Adv.
                                                                               Mr. Debasis Panigrahi, Adv.

                                                       CORAM:
                                                       HON'BLE DR. JUSTICE S.K. PANIGRAHI

                                                                       ORDER

                                     Order                            19.06.2025
                                     No.

18. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

4. Interim order, if any, passed earlier shall continue till

pronouncement of the judgment/ order.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 20-Jun-2025 16:53:00