Rajesh Kumar Sahu vs State Of Odisha And Others .... Opposite ...
2025 Latest Caselaw 5888 Ori

Orissa High Court

Rajesh Kumar Sahu vs State Of Odisha And Others .... Opposite ... on 10 June, 2025

Bench: A.K. Mohapatra, Murahari Sri Raman

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.P.(C) No.15174 of 2025
                   Rajesh Kumar Sahu                       ....           Petitioner
                                                 Mr.Arun Kumar Patra, Advocate
                                              -versus-
                   State of Odisha and others           ....      Opposite Parties
                                                      Mr.Sarbeswar Behera, AGA

                                       CORAM:
                         HON'BLE MR. JUSTICE A.K. MOHAPATRA
                                         AND
                       HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
                                               ORDER

Order No. 10.06.2025

01. This matter is taken up through Hybrid mode.

2. The points involved in the instant writ petition relates to the competency of the authority to impose transportation fees per quintal for movement of the Mahua flower from the store to a destination.

3. According to the learned counsel for the petitioner, the said point was also the subject matter of dispute in W.P.(C) No.14493 of 2004 and a Division Bench has already decided the same upholding the contention of the petitioner therein.

4. The counsel for the State submits that he needs some instruction from the competent authority as to the development having taken place after said judgment is delivered. He thus prays for an accommodation.

5. List this matter on 4.7.2025 along with W.P.(C) No.8600 of 2025

6. We thus found a prima facie case having made out, there shall be stay of the demand in Annexure-7 till 4.7.2025.

7. An urgent certified copy of this order be granted on proper application.

(A.K. Mohapatra) Vacation Judge

(M.S. Raman) Vacation Judge

Basu

Designation: ASST. REGISTRAR-CUM-SR. SECRETARY

Location: HIGH COURT OF ORISSA : CUTTACK Date: 10-Jun-2025 18:24:35