Narahari Das vs State
2025 Latest Caselaw 1479 Ori

Orissa High Court

Narahari Das vs State on 4 June, 2025

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          CRA No.231 of 1991
              Narahari Das                          .....                              Appellant
                                                                                         None
                                                 -versus-
              State                                 .....                         Respondent
                                                                 Mr. Ashok Kumar Apat, AGA

                       CORAM:
                             HON'BLE MISS JUSTICE SAVITRI RATHO

                                                       ORDER

04.06.2025 (Through hybrid mode) Order No.

28. 1. While dictating the judgment, it was found that clarification/further hearing on some points was necessary for which, the appeal was listed today under the heading "To Be Mentioned".

2. None appears for the appellant when the matter is called.

3. As the assignment has been changed in the meanwhile, the appeal may be listed before the assigned Bench for hearing.

(Savitri Ratho) Vacation Judge

RKS