Somanath Naik vs Mohan Patra & Others
2025 Latest Caselaw 1466 Ori

Orissa High Court

Somanath Naik vs Mohan Patra & Others on 4 June, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

          IN THE HIGH COURT OF ORISSA AT CUTTACK

                           RSA No.261 of 2025

        Somanath Naik                      ....                   Appellant
                                                      Mr. B. Pujari, Advocate

                                        -versus-
        Mohan Patra & Others
                                           ....                Respondents

                               CORAM:
               JUSTICE BIRAJA PRASANNA SATAPATHY
                                       ORDER

Order No.                            04.06.2025
      01. 1.     This     matter   is taken up       through       Hybrid

Arrangement (Virtual/Physical) Mode.

2. Heard.

3. Admit on the question of substantital law framed vide Para-A & B. Call for the LCR.

4. Issue notice by Registered Post with A.D., requisites for which shall be filed by 10.06.2025.

5. List this matter in the week commencing 25th August, 2025.

(Biraja Prasanna Satapathy) Vacation Judge

02. 1. Heard.

// 2 //

2. Learned counsel for the Appellant contended that he does not want to press this I.A.

4. Accordingly, the I.A. stands disposed of as not pressed.

(Biraja Prasanna Satapathy) Vacation Judge

03. 1. Heard.

2. Notice as above.

3. In the interim, it is directed that there shall be stay of operation of the judgment dtd.06.03.2025 so passed in R.F.A. No.2/2023 by the learned Addl. District Judge, Kamakhyanagar till the next date.

(Biraja Prasanna Satapathy) Vacation Judge

Subrat

Location: HIGH COURT OF ORISSA, CUTTACK