Purusottam Behera vs State Of Odisha
2025 Latest Caselaw 864 Ori

Orissa High Court

Purusottam Behera vs State Of Odisha on 3 July, 2025

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRA No.132 of 1994
                                Purusottam Behera              ....               Appellant(s)
                                                    Mr. Anup Mishra, Advocate on behalf of
                                                               Mr. A. K. Mishra, Advocate
                                                        -versus-

                             State of Odisha                   ....             Respondent(s)
                                                               Mr. Sarbeswar Behera, AGA

                                    CORAM: JUSTICE SIBO SANKAR MISHRA

                                                        ORDER

          Order No.                                    03.07.2025
            03.            1.        Heard Mr. Mishra, learned counsel for the appellant and

Mr. Behera, learned Additional Government Advocate for the State- respondent.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge Swarna

Designation: Senior Stenographer

Location: High Court of Orissa Date: 04-Jul-2025 19:23:32