Orissa High Court

Sulochana Lenka vs Bhabalaxmi Mishra & Others on 3 July, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      RSA No. 236 of 2025

            Sulochana Lenka                                     ....           Appellant
                                                                        Represented by
                                                               Mr. A.P. Bose, Advocate

                                             - Versus -

            Bhabalaxmi Mishra & Others                           ....         Respondents
                                                                          Represented by


                  CORAM:
                       JUSTICE SASHIKANTA MISHRA

                                                ORDER

03.07.2025 Order No.

02. 1. This matter is taken up through hybrid mode. . 2. Heard Mr. A.P. Bose, learned counsel for the appellant.

3. Perused the impugned judgment. Considering the submissions and the grounds raised, the Second Appeal is admitted on the following substantial questions of law.

"(i)Whether the learned Courts below were correct in dismissing the suit filed by the plaintiff, only on the ground that the plaintiff suffered real loss of reputation owing to the criminal case.

(ii)Whether the learned Courts below are correct in dismissing the suit filed by the plaintiff, only because no other witness was examined by the plaintiff.

(iii)Whether the learned Courts below were correct in dismissing the plaintiffs suit when the case was basically based upon documentary evidence, which were from another competent Court of law."

4. Issue notice to respondent No.1by registered post with AD, making returnable within four weeks. Requisites be filed within three working days.

5. List this matter in the month of December.

(Sashikanta Mishra) Judge

Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 03-Jul-2025 18:05:36