Orissa High Court

Dr. Atish Kumar Pattanaik vs Sumita Pruseth on 1 July, 2025

Author: M.S. Sahoo

Bench: M.S. Sahoo

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              MATA No.5 of 2025
                       Dr. Atish Kumar Pattanaik                 ....             Appellant

                                                                   Represented By Adv. -
                                                                  Mr. S. K. Das, Advocate
                                                    -versus-

                       Sumita Pruseth                            ....          Respondent
                                                               Represented By Adv. -
                                                        Mr. A.N. Pattanayak, Advocate
                                          CORAM:
                                          JUSTICE DIXIT KRISHNA SHRIPAD
                                          JUSTICE M.S. SAHOO
                                                  ORDER

01.07.2025 Order No.

05. 1. Learned counsel for the respondent-husband submits that he is agreed by the quantum of alimony of Rs.25,00,000/- awarded by the learned Judge, Family Court, Bhubaneswar

2. Mr. Pattanayak, learned counsel appearing for the respondent submits that both the counsel are worked on a settlement in agreeing an amount of permanent alimony. The determination by the Court as observed in paragraph-7 of the judgment issue no.(iv) is noticed by both the learned counsel.

3. On consent, list on 05.08.2025.

(Dixit Krishna Shripad) Judge

Digitally Signed (M. S. Sahoo)

Reason: Authentication Judge Location: ohc Date: 02-Jul-2025 18:30:01

Gs/Jyostna