Diptimayee Pattnaik vs ) State Of Odisha ..... Opposite Parties
2025 Latest Caselaw 753 Ori

Orissa High Court

Diptimayee Pattnaik vs ) State Of Odisha ..... Opposite Parties on 1 July, 2025

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        WP(C) No.12474 of 2025
                    Diptimayee Pattnaik               .....    Petitioner
                                                                         Represented By Adv. -
                                                                         Bhaskar Chandra Panda

                                                      -versus-
                    1) State Of Odisha                           .....       Opposite Parties
                    2) Ig Of Registration, Cuttack                       Represented By Adv. -
                    3) Sub Registrar, Athagarh
                                                                         Gyanalok Mohanty, SC

                                                CORAM:
                               THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                BEHERA

                                                      ORDER

01.07.2025 Order No.

02. 1. This matter is taken up through hybrid mode.

2. Heard from the learned counsels of both the sides.

3. Hearing concluded. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Utkalika

Signature Not Verified Digitally Signed Signed by:

UTKALIKA NAYAK Reason:

Authentication Location: High Court of Orissa, Cuttack Date: 01-Jul-2025 16:30:02 Page 1 of 1.