Narahari Das vs Pahali Das
2025 Latest Caselaw 751 Ori

Orissa High Court

Narahari Das vs Pahali Das on 1 July, 2025

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  SA No.127 of 2002

                          Narahari Das                    .....                          Appellant
                                                                      Represented By Adv. -
                                                                      M/s.Maheswar.Mohanty

                                                        -versus-
                          Pahali Das                          .....                   Respondent
                                                                           Represented By Adv. -
                                                                           M/s.Ganesh Samal,
                                                                           Advocate appearing on
                                                                           behalf of Mr. S.Mohanty,
                                                                           Advocate

                                                   CORAM:
                                  THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                   BEHERA

                                                        ORDER

01.07.2025 Order No.

44. 1. This matter is taken up through hybrid mode.

2. Heard learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge Jagabandhu

Designation: Personal Assistant