Dr. Snigdha Prava Mishra vs State Of Odisha And Others
2025 Latest Caselaw 734 Ori

Orissa High Court

Dr. Snigdha Prava Mishra vs State Of Odisha And Others on 1 July, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                 W.A. No. 526 of 2025

                                          Dr. Snigdha Prava Mishra                 ....               Appellant
                                                                   Mr. Budhadev Routray, Senior Advocate
                                                    Along with Mr. A.K. Biswal & Mr. J. Biswal, Advocates
                                                                      -versus-
                                          State of Odisha and others            ....          Respondents
                                                      Mr. Bimbisar Dash, Additional Government Advocate

                                                             CORAM:
                                                    HON'BLE THE CHIEF JUSTICE
                                                               AND
                                              HON'BLE MR JUSTICE MURAHARI SRI RAMAN

                                                                       ORDER

           Order No.                                                  01.07.2025
                 05.                  1.         Mr. Budhadev Routray, learned Senior Counsel assisted by

Mr. Anjan Kumar Biswal and Mr. Jagdish Biswal, learned counsel

appear for the appellant and Mr. Bimbisar Dash, learned Additional

Government Advocate (AGA) appears for the respondents-State.

2. Mr. J. Biswal, learned counsel for the appellant files a

written note of arguments in the Court, which is taken on record.

3. List this matter on 8th July, for delivery of judgment.

(Harish Tandon) Chief Justice

(M.S. Raman) Judge

SUMANTA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 02-Jul-2025 10:53:24