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Minakhi Nanda vs Sri Pradeep Kumar Dash .... Opposite ...
2025 Latest Caselaw 1847 Ori

Citation : 2025 Latest Caselaw 1847 Ori
Judgement Date : 29 July, 2025

Orissa High Court

Minakhi Nanda vs Sri Pradeep Kumar Dash .... Opposite ... on 29 July, 2025

Author: S.K. Panigrahi
Bench: S.K. Panigrahi
                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        CONTC No.1757 of 2023
                                            Minakhi Nanda          ....             Petitioner(s)
                                                                      Mr. Jyotirmay Gupta, Adv.

                                                                  -versus-
                                            Sri Pradeep Kumar Dash     ....       Opposite Party(s)
                                                                         Mr. Debashish Nayak, Adv.
                                                   CORAM:
                                                   HON'BLE DR.JUSTICE S.K. PANIGRAHI
                                    Order                             ORDER
                                    No.                              29.07.2025

02. 1. This matter is taken up through hybrid arrangement.

2. This CONTC arises out of the judgment/order dated

30.03.2022 passed in W.P.(C) No.5133 of 2022 and also the

order dated 17.11.2022 passed in CONTC No.5962 of 2022.

3. Heard.

4. During course of the hearing, learned counsel for the

Opposite Party(s)/ Contemnor(s), on instruction, submits

that the order dated 30.03.2022 passed in W.P.(C) No.5133

of 2022 and also the order dated 17.11.2022 passed in

CONTC No.5962 of 2022 has already been complied with

in the meantime. Hence, nothing survives in this CONTC

to be adjudicated upon by this Court any further.

5. In such view of the matter, this CONTC is disposed of

Designation: Personal Assistant

Location: High Court of Orissa Date: 30-Jul-2025 16:47:14

being dropped.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 30-Jul-2025 16:47:14

 
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