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Ashok Kumar Kar vs State Of Odisha & Others ... Opp. Parties
2025 Latest Caselaw 1791 Ori

Citation : 2025 Latest Caselaw 1791 Ori
Judgement Date : 28 July, 2025

Orissa High Court

Ashok Kumar Kar vs State Of Odisha & Others ... Opp. Parties on 28 July, 2025

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C) No.3511 of 2020
                         Ashok Kumar Kar                       ...          Petitioner

                                                          Mr. S.K. Mishra, Advocate

                                                    -versus-

                         State of Odisha & Others              ...        Opp. Parties

                                                                   Mr. B. Nayak, ASC
                                                     CORAM:
                                          JUSTICE SANJAY KUMAR MISHRA

                                                    ORDER

Order No. 28.07.2025

10. This matter is taken up through hybrid mode.

2. In view of the order of even date passed in RVWPET No.414 of 2023, the judgment dated 01.02.2023 is recalled. The matter be listed in the week commencing from 25th of August, 2025 under the heading "For Admission" for hearing and final disposal.

(S.K. Mishra) Judge

amit

Location: HIGH COURT OF ORISSA, CUTTACK

 
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