Bhaktaram Barik(Dead) And vs Uttam Panchali (Dead) And
2025 Latest Caselaw 1790 Ori

Orissa High Court

Bhaktaram Barik(Dead) And vs Uttam Panchali (Dead) And on 28 July, 2025

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     SA No.91 of 1992

                          Bhaktaram Barik(dead) and                .....                 Appellants
                          others
                                                                           Represented By Adv. -
                                                                           Mr.A.K.Mohakud, Advocae

                                                             -versus-
                          Uttam Panchali (dead) and                .....              Respondents
                          others
                                                                            Represented By Adv. - -

                                                                            None

                                                   CORAM:
                                  THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                   BEHERA

                                                             ORDER

28.07.2025 Order No.

23. 1. This matter is taken up through hybrid mode.

2. Heard learned counsel for the appellants only.

3. None appears from the side of the respondents at the time of call.

4. Hearing is concluded and judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge Jagabandhu

Designation: Personal Assistant