Pabitra Kumar Mallick And Others vs Central Electricity Supply Utility Of ...
2025 Latest Caselaw 1612 Ori

Orissa High Court

Pabitra Kumar Mallick And Others vs Central Electricity Supply Utility Of ... on 23 July, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) Nos.13753 & 13752 of 2020

                               Pabitra Kumar Mallick and others             ....         Petitioners
                               (in W.P.(C) No.13753 of 2020)
                                                        Mr. Budhadev Routrary, Senior Advocate
                                                         along with Mr. Jagdish Biswal, Advocate
                                                            -versus-
                               Central Electricity Supply Utility of        .... Opposite Parties
                               Odisha and others
                                                                  Mr. Bijay Kumar Dash, Advocate
                                                                           for O.P. Nos.1, 2, 4 & 5

                               Jiten Kumar Behera                         ....           Petitioner
                               (in W.P.(C) No.13752 of 2020)
                                                        Mr. Budhadev Routrary, Senior Advocate
                                                         along with Mr. Jagdish Biswal, Advocate
                                                            -versus-
                               Central Electricity Supply Utility of      .... Opposite Parties
                               Odisha and others
                                                        Mr. Bijay Kumar Dash, Advocate for O.P.
                                                                                  Nos.1, 2, 4 & 5
                                                          CORAM:
                                          HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

        Order No.                                                ORDER
           12.                                                  23.07.2025

This matter is taken up through Hybrid Mode.

2. Learned counsel appearing for the petitioners files written notes of submission in Court today. The same be kept on record.

3. Heard learned counsel for the parties.

4. Hearing is concluded.

5. Judgment/order is reserved.

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer (M.S. Raman) Reason: Authentication Location: High Court of Orissa, Cuttack Judge Date: 23-Jul-2025 16:46:42 Laxmikant