) Vani Nirmalya Das vs ) M/S. Elbird Hatchery Pvt. ..... ...
2025 Latest Caselaw 1552 Ori

Orissa High Court

) Vani Nirmalya Das vs ) M/S. Elbird Hatchery Pvt. ..... ... on 22 July, 2025

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRP No.13 of 2019

                          1) Vani Nirmalya Das                     .....                 Petitioners
                          2) Upasana Das                                      Represented By Adv. -
                          3) Prerana Das                                      Ranjan Kumar Rout

                                                           -versus-
                          1) M/s. Elbird Hatchery Pvt.                .....        Opposite Parties
                          Ltd.
                          2) Utkal Manufacturing And Services                 Represented By Adv. -
                          Ltd.                                                Mr. B. Routray, Sr.
                                                                              Advocate assisted by
                                                                              Mr. S.N. Das, Advocate
                                                                              and Mr.Bibhu Prasad
                                                                              Das, Advocate(For the
                                                                              Opposite Party No.1)

                                                                              Mr. S. Das, Sr. Advocate
                                                                              assisted by Mr. S. Modi,
                                                                              Advocate (For the
                                                                              Opposite party No.2)

                                                   CORAM:
                                  THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                   BEHERA

                                                          ORDER

22.07.2025 Order No.

22. 1. This matter is taken up through hybrid mode.

2. Heard learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

Signed by: JAGABANDHU BEHERA Judge Designation: Personal Assistant Jagabandhu Reason: Authentication Location: OHC, CUTTACK Date: 23-Jul-2025 14:27:29