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Srimati Sahu And Others vs Hari Sahu
2025 Latest Caselaw 1547 Ori

Citation : 2025 Latest Caselaw 1547 Ori
Judgement Date : 22 July, 2025

Orissa High Court

Srimati Sahu And Others vs Hari Sahu on 22 July, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
              IN THE HIGH COURT OF ORISSA AT CUTTACK

                              R.S.A. No.47 of 2013

       Srimati Sahu and others               .....                    Appellants

                                                       Represented by
                                                       Mr.P.K.Satapathy,
                                                       Advocate

                                      -versus-
       Hari Sahu                             .....                   Respondent

                                                      Represented by
                                                      Mr.B. Panigrahi, Advocate

                                     CORAM:
            THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA


                                       ORDER

22.7.2025.

Order No.

16. 1. This matter is taken up through hybrid mode.

2. Heard Mr. P.K.Satapathy, learned counsel for the appellants, and Mr. B. Panigrahi, learned counsel for the Respondent on the question of admission. Perused the judgments passed by the lower appellate Court as well as the trial Court.

3. Considering the submissions and the grounds raised, the RSA is admitted on the following substantial questions of law;

(i) Whether the Courts below were correct in decreeing the suit for title of the

// 2 //

Plaintiff based on the will despite omission of the testatrix to state reasons as to why her other sons were divested of the property by her?

4. No notice need be issued as the Respondent has entered appearance through counsel. Copy of the appeal memo has already been served upon him.

5. Call for the L.C.R. List this matter in the month of November, 2025.

(Sashikanta Mishra) AKB Judge

17. 1. Modifying the order passed on 10.7.2014, this Court directs both parties to maintain status quo with regard to the suit property as on date till the next date.

(Sashikanta Mishra) Judge

Location: High Court of Orissa, Cuttack

 
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