Abinash Biswal vs State Of Odisha & Ors. ........ Opposite ...
2025 Latest Caselaw 1516 Ori

Orissa High Court

Abinash Biswal vs State Of Odisha & Ors. ........ Opposite ... on 21 July, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     W.P.(C) No. 21265 of 2024


                                  Abinash Biswal                      ........    Petitioner (s)
                                                                     Mr. Susil Kumar Pattnaik, Adv.

                                                               -versus-
                                  State of Odisha & Ors.             ........     Opposite Party(s)

                                              CORAM:
                                              DR. JUSTICE S.K. PANIGRAHI

                                                         ORDER

21.07.2025

I.A. No.10713 of 2025 Order No.

01. 1. This matter is taken up through hybrid arrangement.

2. Heard.

3. This I.A. has been filed by the Petitioner for modification of

the judgment/order dated 09.05.2025 passed by this Court in

W.P.(C) No.21265 of 2024.

4. Learned counsel for the Petitioner submits that in Paragraph-

12(1) of the aforesaid order, the words "I.O./IIC of the concerned

Police Station" have inadvertently been typed instead of

"Opposite Party No.3/Asst. Conservators of Forest, Bonei".

5. Considering the submissions made by the learned counsel for

Designation: Personal Assistant the Petitioner and the averments made in the I.A, prayer is Reason: Authentication Location: OHC Date: 23-Jul-2025 18:52:39 allowed. Accordingly, it is directed that, the words "I.O./IIC of

the concerned Police Station" wrongly reflected in the

Paragraph-12(1) of the aforesaid order be read as "Opposite

Party No.3/Asst. Conservators of Forest, Bonei".

6. All other parts of the original order shall remain unaltered.

7. This I.A. is disposed of.

( Dr. S.K. Panigrahi) Judge Murmu

Designation: Personal Assistant