Niranjan Barik vs Sri Jambeswar Mahadev Bije
2025 Latest Caselaw 1453 Ori

Orissa High Court

Niranjan Barik vs Sri Jambeswar Mahadev Bije on 18 July, 2025

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          WP(C) No.3020 of 2024
                                          Niranjan Barik               .....       Petitioner
                                                                                            Represented By Adv. -
                                                                                            Mr. R.K. Mohanty, Sr.
                                                                                            Adv.
                                                                                            Mr. Soumya Mishra

                                                                     -versus-
                                           Sri Jambeswar Mahadev Bije,        .....              Opposite Parties
                                          Jamara, Kendrapara & Others
                                                                                             Represented By Adv. -
                                                                                             Mr. T. Kumar, ASC
                                                                                             (for O.P Nos.5 to 8)
                                                                                             Mr. Kishore Kumar
                                                                                             Jena (Caveator)
                                                                                             Mr. A. P. Bose, (for
                                                                                             O.P.No.4)
                                                                                             Mr. B. N. Bhuyan, (for
                                                                                             O.P. Nos. 2 & 3)

                                                               CORAM:
                                              THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                               BEHERA
                                                               ORDER

18.07.2025 Order No.

00. This matter is taken up through hybrid mode.

2. Heard learned counsels of both the sides.

3. Hearing concluded.

4. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Sarbani

Location: HIGH COURT OF ORISSA, CUTTACK