Himanee Samal vs Land Acquisition Officer
2025 Latest Caselaw 1394 Ori

Orissa High Court

Himanee Samal vs Land Acquisition Officer on 17 July, 2025

Bench: K.R. Mohapatra, Savitri Ratho

Signature Not Verified
Digitally Signed
Signed by: ROJALIN NAYAK
Designation: JUNIOR STENOGRAPHER
Reason: Authentication
Location: HIGH COURT OF ORISSA, CUTTACK
Date: 17-Jul-2025 16:32:26

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C). NO.18485 OF 2025
                                 Himanee Samal                      ....                Petitioner
                                                            Mr. Bhubaneswar Dash, Advocate
                                                           -versus-
                                 Land Acquisition Officer, Collectorate, ....      Opp. Parties
                                 Khurda and others
                                                                  Mr. Manmaya Kumar Dash,
                                                                 Additional Standing Counsel
                                                                   (For Opp. Party Nos.1 to 3)
                                          CORAM:
                                          JUSTICE K.R. MOHAPATRA
                                          JUSTICE SAVITRI RATHO
                                                       ORDER

         Order No.                                   17.07.2025


             01.            1.       This matter is taken up through hybrid mode.

2. Mr. Dash, learned Additional Standing Counsel shall take instruction as to when the rest of the compensation amount in terms of judgment dated 9th May, 2023 in Land Acquisition Reference No.49 of 2023 be released in favour of the Petitioner.

3. Put up this matter on 13th August, 2025.

                                                               (K.R. Mohapatra)
                                                                     Judge


                                                                 (Savitri Ratho)
          Rojalin                                                    Judge