Rabinarayan Mohapatra vs State Of Orissa
2025 Latest Caselaw 1391 Ori

Orissa High Court

Rabinarayan Mohapatra vs State Of Orissa on 17 July, 2025

                                                     .

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           CRLA No. 470 of 2005
                       Rabinarayan Mohapatra                       ....         Appellant(s)
                                                             M/s S.P. Mishra and associates

                                                   -versus-

                       State of Orissa                             ....       Respondent(s)

                                                                   Ms. Siva Mohanty, ASC


                     CORAM:
                                       JUSTICE SIBO SANKAR MISHRA

                                                   ORDER

Order No.                                         17.07.2025
                                                         ,

06. 1. Heard learned counsel for the appellant and Ms. Siva

Mohanty, learned Addl. Standing Counsel for the State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

Ashok

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA

Location: High Court of Orissa Date: 17-Jul-2025 17:44:59