Citation : 2025 Latest Caselaw 1367 Ori
Judgement Date : 17 July, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
Niranjan Pattajoshi @ Niranjan Pattjoshi @ Kamu
(In BLAPL No.6378 of 2025)
Pradipta Kumar Sahoo
(In BLAPL No.2314 of 2025)
Sk. Azad
(In BLAPL No.3515 of 2025) ... Petitioners
None
(In BLAPL No.6378 of 2025)
Mr. M.K. Chand, Advocate
(in BLAPL No.2314 of 2025)
Mr. R.C. Maharana, Advocate
(in BLAPL No.3515 of 2025)
-versus-
State of Odisha ... Opposite Party
Mr. R.B. Mishra, Addl. PP
CORAM:
JUSTICE G. SATAPATHY
ORDER(ORAL)
17.07.2025 Order No.
01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. None appears for the petitioner in BLAPL No.6378 of 2025, but Mr. Mr. Ramesh Chandra Maharana, learned counsel for the petitioner submits that although the petitioner has been implicated in another case of similar nature, but he has been acquitted in that case, but he would produce the copy of the judgment of that case by the next date.
3. On the other hand Mr. Manas Kumar Chand, learned counsel for the petitioner also prays to take up all the three matters on a single day.
4. Accordingly, list these matters in the week commencing from 11.08.2025.
(G. Satapathy) Judge Jayakrushna
Location: High Court of Orissa, Cuttack
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