Prabir Kumar Das vs Aswathy S
2025 Latest Caselaw 1355 Ori

Orissa High Court

Prabir Kumar Das vs Aswathy S on 17 July, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   CONTC No.1656 of 2025
                  Prabir Kumar Das            ....          Petitioner
                                                         (In person)

                                                     -versus-
                  Aswathy S., I.A.S.                            ....         Opposite Party
                  Commissioner-cum-Secretary,
                  Health & Family Welfare
                  Department, Govt. of Odisha

                                         Mr.Bimbisar Dash, Addl. Government Advocate
                                                  CORAM:
                                      HON'BLE THE CHIEF JUSTICE
                                                     AND
                                  HON'BLE MR.JUSTICE MURAHARI SRI RAMAN
                                                ORDER

17.07.2025 Order No.

01. This matter is taken up through hybrid mode.

2. This is an application for contempt alleging the willful and deliberate violation of the judgment/order dated 30th November, 2023 in W.P. (C) No.12157 of 2012.

3. Mr.Bimbisar Dash, learned Addl. Government Advocate appears voluntarily and waives service of the notice.

4. A copy of the contempt application has been handed over to Mr.Dash, learned Addl. Government Advocate appearing for the opposite party-contemnor.

5. The opposite party-contemnor is directed to file an affidavit, within a period of two weeks from date.

6. List this matter on 4th August, 2025.

Signed by: BICHITRANANDA SAHOO

Chief Justice Reason: Authentication Location: Orissa High Court Date: 17-Jul-2025 19:49:31 (M.S. Raman) Judge Bichi