State Of Odisha vs Satyashri Mohapatra And Others
2025 Latest Caselaw 1353 Ori

Orissa High Court

State Of Odisha vs Satyashri Mohapatra And Others on 17 July, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              W.A. No.489 of 2025

                           State of Odisha                                 ....           Appellant
                                                                     Represented by Adv.-
                                                     Mr. Saswat Das, Addl. Govt. Advocate
                                                      -Versus-
                           Satyashri Mohapatra and Others        ....          Respondents
                                                                     Represented by Adv.-
                                                  Mr. Prafulla Kumar Rath, Senior Advocate
                                             along with Mr. Rudra Narayan Parija, Advocate

                                                   CORAM:
                                         HON' BLE THE CHIEF JUSTICE
                                                     AND
                                   HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

                                                               ORDER

 Order No.                                                    17.07.2025
       06.                   1.            Heard Mr. Saswat Das, learned Addl. Govt. Advocate

appearing for the State-appellant and Mr. P.K. Rath, learned Senior Advocate for Respondent No.1.

2. Hearing concluded. Judgment is reserved.

(Harish Tandon) Chief Justice

(M.S. Raman) Judge S.K. Jena/Secy.

Location: High Court of Orissa, Cuttack.