Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sujit Kumar Samantray vs Prabati Mohapatra And
2025 Latest Caselaw 1276 Ori

Citation : 2025 Latest Caselaw 1276 Ori
Judgement Date : 15 July, 2025

Orissa High Court

Sujit Kumar Samantray vs Prabati Mohapatra And on 15 July, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
              IN THE HIGH COURT OF ORISSA AT CUTTACK

                              R.S.A. No.111 of 2025

       Sujit Kumar Samantray                 .....               Appellant

                                                      Represented by
                                                      Mr.A.P.Bose, Advocate

                                      -versus-
       Prabati Mohapatra and                 .....              Respondents
       others

                                                      Represented by None

                                     CORAM:
            THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA


                                       ORDER

15.7.2025.

Order No.

01. 1. This matter is taken up through hybrid mode.

2. Heard Mr. A.P.Bose, learned counsel for the appellant, on the question of admission. Perused the judgments passed by the lower appellate Court as well as the trial Court.

3. Considering the submissions and the grounds raised, the RSA is admitted on the following substantial questions of law;

(i) Whether the learned courts below were correct in not dismissing the suit as a whole with the amending Act of 36(A) of

// 2 //

the OCH and PFL Act, 1971 which validates transfer in fragment?

(ii) Whether the Courts below were correct in holding the Ext.2 that the shares are not identifiable when the recitals are very clear on the said aspect?

(iii) Whether the suit for permanent injunction simplicitor is at all maintainable when the sale deed in favour of the defendant/appellants has not been challenged by the plaintiffs?

4. Issue notice to the Respondents by Registered Post with A.D. making it returnable within four weeks. Requisites be filed within three working days. L.C.R. be called for.

5. List this matter in the month of January, 2026.

(Sashikanta Mishra) AKB Judge

Location: High Court of Orissa, Cuttack

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter