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Gourahari Mohanty And Others vs Bhargabi Das And Another
2025 Latest Caselaw 1181 Ori

Citation : 2025 Latest Caselaw 1181 Ori
Judgement Date : 14 July, 2025

Orissa High Court

Gourahari Mohanty And Others vs Bhargabi Das And Another on 14 July, 2025

     IN THE HIGH COURT OF ORISSA AT CUTTACK

                       RSA No.587 of 2003

Gourahari Mohanty and others            .....               Appellants
                                                  Represented By Adv. -
                                                  Mr. G. Mukharji, Sr.
                                                  Advocate assisted by
                                                  Mr. A. Mishra,
                                                  Advocate

                              -versus-
Bhargabi Das and another             .....                Respondents
                                                None

                     CORAM:
    THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                     BEHERA

                             ORDER

14.07.2025 Order No.

12. 1. This matter is taken up through hybrid mode.

2. Learned counsel for the appellants is present, but none appears from the side of the respondents.

3. It appears from the previous Order No.11 dated 19.06.2025 that, on consent of learned counsels of both the sides, this appeal was listed today for hearing. Making it clear in that previous order that, no time shall be granted, as date has been fixed on the consent of learned counsels of both the sides.

4. As none has appeared from the side of the respondents, for which, the appeal is heard from the learned counsel for the appellants only.

5. Heard learned counsel for the appellants only.

6. Hearing is concluded and judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge Jagabandhu

Designation: Personal Assistant

 
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