Gayatri Sen And Another vs Soumitra Parida .... Opposite Party
2025 Latest Caselaw 1166 Ori

Orissa High Court

Gayatri Sen And Another vs Soumitra Parida .... Opposite Party on 11 July, 2025

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                             TRP(C) No.212 of 2023

                 Gayatri Sen and another           ....           Petitioners
                                                   Mr. Sibu Das, Advocate

                                        -versus-
                 Soumitra Parida                   ....    Opposite Party

                                             Mr. Bibhudhendra Ku. Rath,
                                                              Advocate

                  CORAM: JUSTICE SANJAY KUMAR MISHRA


                                      ORDER

11.07.2025 Order No.

04. This matter is taken up through hybrid mode.

2. Mr. Das, learned Counsel for the Petitioner prays for an adjournment.

3. However, Mr. B.K. Rath, learned Counsel for the Opposite Party submits, since there was no stay order granted by this Court, during pendency of this present Transfer Petition, the Judge, Family Court, Cuttack, vide judgment dated 09.02.2024 allowed Civil Proceeding No.717 of 2022 ex-parte against the Respondent, who is the Petitioner in the present Transfer Petition. The Transfer Petition has become infructuous. To substantiate such submission, Mr. Rath files photocopy of the true copy of the judgment dated 09.02.2024 passed in Civil Proceeding No.717 of 2022, which be kept on record.

4. Accordingly, the Transfer Petition stands disposed of as infructuous.

(S.K. Mishra) Kanhu Judge

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 12-Jul-2025 13:51:00