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Mohanish Pratap Singh Chauhan vs Mitasha Singh ... Opposite Party
2025 Latest Caselaw 1036 Ori

Citation : 2025 Latest Caselaw 1036 Ori
Judgement Date : 8 July, 2025

Orissa High Court

Mohanish Pratap Singh Chauhan vs Mitasha Singh ... Opposite Party on 8 July, 2025

Author: G. Satapathy
Bench: G. Satapathy
                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             WP(C) No.30905 of 2024

                  Mohanish Pratap Singh Chauhan                  ...       Petitioner
                                                       Mr. S. Mishra, Sr. Advocate
                                                              appearing along with
                                                       Mr. R.K. Agarwal, Advocate
                                                  -versus-
                  Mitasha Singh                               ... Opposite Party
                                                            Mr. A.P. Bose, Advocate
                                                     CORAM:
                                              JUSTICE G. SATAPATHY
                                                  ORDER(ORAL)
         Order No.                                 08.07.2025
            04.                  1.        This   matter   is   taken   up    through     Hybrid

Arrangement (Virtual/Physical Mode).

2. Heard, Mr. Surya Prasad Misra, learned Senior Counsel who is being assisted by Mr. Ramesh Kumar Agrawal, learned counsel for the Petitioner and Mr. Amit Prasad Bose, learned counsel for the OP in the matter.

3. Hearing being concluded, judgment is reserved. The parties are at liberty to file short written notes of submissions and citations within three working days.

(G. Satapathy) Judge

Priyajit

Location: HIGH COURT OF ORISSA Date: 09-Jul-2025 17:54:49

 
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