Bulu @ Ranjit Swain vs State Of Orissa
2025 Latest Caselaw 1033 Ori

Orissa High Court

Bulu @ Ranjit Swain vs State Of Orissa on 8 July, 2025

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        CRA No.83 of 2002

                          Bulu @ Ranjit Swain                                 ....         Appellant(s)
                                                                    M/s. P.K. Patnaik and associates
                                                                   -versus-
                         State of Orissa                                      ....       Respondent(s)
                                                                           Mr. Pradeep Kumar Sahoo,
                                                                                               ASC


                                             CORAM: JUSTICE SIBO SANKAR MISHRA
                                                        ORDER

Order 08.07.2025 No.

08. 1. Heard Mr. P.K. Patnaik, learned counsel appearing for the appellant and Mr. P.K. Sahoo, learned Additional Standing Counsel appearing on behalf of the Respondent- State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 09-Jul-2025 10:03:19