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Saroj Raj Singh And Others vs State Of Odisha And Others .... Opposite ...
2025 Latest Caselaw 3066 Ori

Citation : 2025 Latest Caselaw 3066 Ori
Judgement Date : 29 January, 2025

Orissa High Court

Saroj Raj Singh And Others vs State Of Odisha And Others .... Opposite ... on 29 January, 2025

Bench: Arindam Sinha, M.S. Sahoo
              IN THE HIGH COURT OF ORISSA AT CUTTACK
                               W.P.(C) No.26930 of 2024

            Saroj Raj Singh and others                ....            Petitioners

                                                        Represented By Adv. -
                                                      Mr. K.K. Rout, Advocate
                                         -versus-

            State of Odisha and others                ....       Opposite Parties
                                                           Represented By Adv. -
                                                           Ms. A. Dash, Advocate
                                                    (Additional Standing Counsel)


                                CORAM:
                   THE HON'BLE MR. JUSTICE ARINDAM SINHA,
                           ACTING CHIEF JUSTICE
                                   AND
                    THE HON'BLE MR. JUSTICE M.S. SAHOO
                                          ORDER

29.01.2025 Order No.

01. 1. Mr. Rout, learned advocate appears on behalf of petitioners

and submits, death and injuries caused because of noise pollution

have brought his clients to Court. There are several disclosures

made, obtained from print media to substantiate his submission.

2. Ms. Dash, learned advocate, Additional Standing Counsel

appears on behalf of State.

3. We find from one press report, there was death of a 26 year

old youth as had fallen sick allegedly due to loud disc jockey (DJ)

music during immersion procession of Ganesh idol in Kendrapara

district. Petitioners have made mention of guidelines laid down by

the Supreme Court. On query made Mr. Rout prays for

adjournment to produce the judgment.

4. List on 5th February, 2025.

(Arindam Sinha) Acting Chief Justice

(M.S. Sahoo) Judge

Prasant/ S. Behera

Signed by: PRASANT KUMAR SAHOO Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court Date: 29-Jan-2025 20:07:23

 
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