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Diba @ Sudhakar Dalei vs State Of Odisha
2025 Latest Caselaw 3026 Ori

Citation : 2025 Latest Caselaw 3026 Ori
Judgement Date : 28 January, 2025

Orissa High Court

Diba @ Sudhakar Dalei vs State Of Odisha on 28 January, 2025

Bench: S.K. Panigrahi, G. Satapathy
                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLA No.501 of 2017
                                  Diba @ Sudhakar Dalei              ....         Appellant(s)
                                                                 Mr. Suryakanta Dwivedi, Adv.
                                                            -versus-
                                  State of Odisha                      ....       Respondent(s)
                                                                        Miss Gayatri Patra, ASC
                                          CORAM:
                                          HON'BLE DR. JUSTICE S.K. PANIGRAHI
                                          HON'BLE MR JUSTICE G. SATAPATHY
                                                          ORDER

Order 28.01.2025 No.

14. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge

(G. Satapathy) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 28-Jan-2025 18:20:24

 
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