Jiban Mahar And Others vs Bhanu Mahar And Others
2025 Latest Caselaw 2979 Ori

Orissa High Court

Jiban Mahar And Others vs Bhanu Mahar And Others on 27 January, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               RSA No.110 of 2011

                      Jiban Mahar and others               .....           Appellant

                                                                    Represented by
                                                                    Mr. B.H.Mohanty,
                                                                    Sr.Advocate

                                                      -versus-
                      Bhanu Mahar and others                .....         Respondents

                                                                    Represented by
                                                                    Mr. S.P.Mishra,
                                                                    Sr. Advocate.

                                                    CORAM:
                           THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA


                                                       ORDER

27.1.2025.

Order No.

10. 1. This matter is taken up through hybrid mode.

2. List this matter before any other Bench with permission of Hon'ble the Acting Chief Justice as the impugned judgment was rendered by me in the capacity of Addl. District Judge, Balasore.

(Sashikanta Mishra) AKB Judge

Location: High Court of Orissa, Cuttack