Sanjay Kumar Padhy vs State Of Odisha & Others .... Opposite ...
2025 Latest Caselaw 2823 Ori

Orissa High Court

Sanjay Kumar Padhy vs State Of Odisha & Others .... Opposite ... on 21 January, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                          W.P.(C) No.457 of 2025

         Sanjay Kumar Padhy          ....                Petitioner
                                     Ms. Deepali Mohapatra, Adv.
                                -versus-
         State of Odisha & Others    ....        Opposite Parties
                                               Ms. J. Sahoo, ASC



                  CORAM:
                  DR. JUSTICE S.K. PANIGRAHI

   Order                            ORDER
   No.                             21.01.2025
01.      1.      This matter is taken up through hybrid arrangement.

2. In filing this Writ Petition, the Petitioner has

challenged the Judgment/Order dated 13.11.2024, passed by

the learned District Judge, Ganjam, Berhampur in F.A.O

No.02/2019. He also sought for a direction from this Court to

Opposite Parties to release the vehicle of the petitioner in

question and quash the orders of Authorised Officer- cum-

Asst. Conservator of Forests, Ghumsur, South Division,

Bhanjanagar and the order passed in F.A.O No.02 of 2019,

passed by the learned District Judge, Ganjam, Berhampur.

3. Heard.

4. In such view of the matter, let notice be issued to the

Opposite Parties.

5. Learned Counsel for the State waives of notice on

behalf of the Opposite Party No.1. One spare copies of the

brief be served on her to take instructions in the matter and

also enclose the notification declaring the demarcation of the

area.

6. Let notice be issued to the Opposite Party No.2 to 4 by

Registered Post with A.D./Speed Post. Requisites shall be

filed within five working days from today.

7. Registry is directed to call for the L.C.R. from the

learned District Judge, Ganjam, Berhampur.

8. List this matter on 13.02.2025.

(Dr. S.K. Panigrahi) Judge

Gitanjali

Designation: AR-CUM-SR. SECRETARY