Jatin Kumar Dash vs Pratima Dash
2025 Latest Caselaw 2229 Ori

Orissa High Court

Jatin Kumar Dash vs Pratima Dash on 8 January, 2025

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                               MATA No.301 of 2024
            Jatin Kumar Dash                        ....                  Appellant
                                                             Represented by Adv.-
                                                         Mr. B. Tripathy, Advocate
                                         -versus-
            Pratima Dash                            ....               Respondent
                                                             Represented by Adv.-


                                        CORAM:
                    THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                           AND
                      THE HON'BLE MR. JUSTICE M.S. SAHOO
                                         ORDER

08.01.2025

MATA no.301 of 2024 and I.A. no. of 2024 Order No.

01. 1. Mr. Tripathy, learned advocate appears on behalf of

applicant/appellant-husband. He submits, his client is aggrieved by

judgment dated 27th June, 2024 of the Family Court dismissing his

petition for dissolution of the marriage. Respondent did not want to

marry his client. She left the matrimonial home soon after the

marriage. The appeal was filed on reported delay of two days.

Application has been made for condonation.

2. Issue notice along with this order on the application and

appeal. Accept one set of process fee for service by registered/speed

post with A.D. Applicant will put in requisites.

3. List on 29th January, 2025.

( Arindam Sinha ) Judge

( M.S. Sahoo ) Judge

Prasant

Signed by: PRASANT KUMAR SAHOO Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court Date: 09-Jan-2025 11:14:07