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Bharati Behera @ Pradhan And vs Prasant Kumar Pradhan
2025 Latest Caselaw 2197 Ori

Citation : 2025 Latest Caselaw 2197 Ori
Judgement Date : 7 January, 2025

Orissa High Court

Bharati Behera @ Pradhan And vs Prasant Kumar Pradhan on 7 January, 2025

Bench: Arindam Sinha, M.S. Sahoo
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 MATA No.4 of 2025
            Bharati Behera @ Pradhan and             ....              Appellants
            others
                                                            Represented by Adv.-
                                                            Ms. S. Das, Advocate

                                          -versus-


            Prasant Kumar Pradhan                    ....             Respondent
                                                            Represented by Adv.-


                                         CORAM:
                    THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                           AND
                       THE HON'BLE MR. JUSTICE M.S. SAHOO
                                         ORDER

07.01.2025 Order No.

01. 1. Ms. Das, learned advocate appears on behalf of appellants,

who had filed for maintenance. She submits, her clients are aggrieved

by judgment dated 20th November, 2024 of the Family Court

regarding purported enhancement of the maintenance. The appeal was

filed in time.

2. Appellants will put in requisites for issuance of notice of

appeal. The Lower Court record be called for.

3. List on 28th January, 2025.

( Arindam Sinha ) Judge

( M.S. Sahoo ) Judge

Prasant

Signed by: PRASANT KUMAR SAHOO Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court Date: 07-Jan-2025 20:25:47

 
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