Ashok Sahu @ Ashok Kumar vs Bijaya Kumar Sahu And Ors
2025 Latest Caselaw 2176 Ori

Orissa High Court

Ashok Sahu @ Ashok Kumar vs Bijaya Kumar Sahu And Ors on 7 January, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          RSA No. 290 of 2024


             Ashok Sahu @ Ashok Kumar                  .....                              Appellant
             Sahu
                                                                               Mr. T.K. Mishra, Adv.

                                                       -Versus-
             Bijaya Kumar Sahu and Ors.                .....                           Respondents
                                                                            Mr. P.K. Mohapatra, Adv.

                                        CORAM:
                       THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                                ORDER

07.01.2025

Order No. 1. This matter is taken up through hybrid mode.

04.

2. Heard Mr. T.K. Mishra, learned counsel for the appellant.

3. Perused the impugned judgments. Considering the submissions made and the grounds raised, the second appeal is admitted on the following substantial question of law.

"Whether the appellate Court was correct in reversing the judgment and decree of the trial Court without giving any specific finding with regard to the claim of partition?."

4. No notice need be issued to the respondent Nos. 1 to 3, who have already entered appearance through Mr. P.K. Mohapatra, learned counsel. Let adequate numbers of copies of the appeal memo be served upon him.

5. Issue notice to the remaining respondents by registered post with A.D. returnable within four weeks. Requisites be filed within a week.

6. Call for the LCR.

7. List this matter in the week commencing 17th March, 2025.

 A.K. Rana             Signature Not Verified                        (Sashikanta Mishra)
                       Digitally Signed                                      Judge
                       Signed by: AJAYA KUMAR RANA
                       Designation: Personal Assistant
                       Reason: Authentication

                       Date: 09-Jan-2025 11:35:27